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[Cites 0, Cited by 0] [Section 245(1)] [Section 245] [Entire Act]

State of Jharkhand - Subsection

Section 245(1)(a) in Jharkhand Municipal Act, 2011

(a)willfully obstruct any person acting under the authority of the Municipal Commissioner or the Executive Officer in setting out the lines of any works or pull up or remove any pillar, post or shaft fixed in the ground for the purpose of setting out lines of such works, or deface or destroy any works made for such purpose, or