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[Cites 0, Cited by 0] [Section 37] [Entire Act]

NCT Delhi - Subsection

Section 37(I) in The Delhi Agricultural Produce Marketing (Regulation) General Rules, 2000

(I)The Marketing Committee to provide for certain matters. - After paying all sum due to the Government or Board, a marketing committee shall so far as the funds at its disposal permit, and subject to Section 55 and all other provisions of the Act and these rules, and with previous approval of Vice-Chairman of the Board, provide:-