Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Tamilnadu - Section Section 5H in Chennai City Municipal Corporation Act, 1919 5H. Functions and duties of area sabha. - The functions and duties of the area sabha, and the procedure to be adopted for transaction of its business shall be such as may be prescribed.]
