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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Jharkhand - Subsection

Section 8(1)(p) in Sai Nath University, Jharkhand Act, 2012

(p)To make special provision for students belonging to the State of Jharkhand for admission in any course of the University or in a constituent college, affiliated college, regional centre or study centre. The University will reserve .50% seats every, year for the students from SC/ST and Economically Low Income Group at subsidized fee structure to be decided by the State Government from time to time.