Section 19(2) in Andhra Pradesh Maintenance of Parents and Senior Citizens Rules, 2011
(2)The old age home applying for Registration Certificate shall be registered under the Andhra Pradesh Societies Registration Act, 2001 (A.P.Act No.35 of 2001), the Companies Act, 1956 (Central Act 1 of 1956), the Indian Trusts Act, 1882 (Central Act No.2 of 1882)or any other law for time being in force providing for such registration.
