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[Cites 0, Cited by 0] [Section 34(10)] [Section 34] [Entire Act]

State of Madhya Pradesh - Subsection

Section 34(10)(b) in The Wild Life (Protection) (Madhya Pradesh) Rules, 1974

(b)Security Deposit. - Besides the above fee, a security deposit of Rs. 1,00,000/- (1 lakh) or Rs. 10,000/- (Ten Thousand) per day for the estimated period of filming, whichever is less, shall have to be deposited in full, prior to filming. For still photography the Security Deposit shall Rs. 20,000/- (Twenty Thousand) or Rs. 5,000/- (Five Thousand) per day, whichever is less. The terms and conditions governing the security deposit will be determined by the concerned Field Director/Conservator of Forests.