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State of Rajasthan - Section

Section 64 in The Rules of Procedure and Conduct of Business in Rajasthan Legislative Assembly, 1959

64. Motion for leave to introduce Bill.

- If a motion for leave to introduce a Bill is opposed, the Speaker, after permitting if he thinks fit, a brief explanatory statement from the member who moves and from the members who opposes the motion, may without further debate put the question:Provided that where a motion is opposed on the ground that the Bill initiates legislation outside the legislative competence of the House, the Speaker may permit a full discussion thereon.