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[Cites 0, Cited by 0] [Section 1(3)] [Section 1] [Entire Act]

State of Tamilnadu - Subsection

Section 1(3)(ii) in The Tamil Nadu Acquisition of Hoardings Act, 1985

(ii)come into force in any other local area in the State of Tamil Nadu, on such date as the Government may, by notification, appoint; and different dates may be appointed for different local areas.