Delhi High Court - Orders
Nns Online Pvt Ltd And Anr vs Union Of India And Anr on 12 October, 2022
Author: Dinesh Kumar Sharma
Bench: Dinesh Kumar Sharma
$~45
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 14413/2022 & CM APPL. 44006/2022, CM APPL.
44005/2022
NNS ONLINE PVT LTD AND ANR ..... Petitioners
Through: Mr. Ashish Aggarwal with Ms.Aastha
Kaushal and Ms. Shreya Singh,
Advocates.
versus
UNION OF INDIA AND ANR ..... Respondents
Through: Mr. Rajeev Aggarwal, ASC with
Mr.Ankit Gupta, Ms. Shilpa Singh
and Ms. Piryanshi Bansal, Advocates
for respondent Nos.2 to 7.
CORAM:
HON'BLE MR. JUSTICE DINESH KUMAR SHARMA
ORDER
% 12.10.2022 Learned counsel for the petitioners seeks permission to withdraw the present petition with liberty to move an appropriate application before the learned Trial Court as well as the Authority.
The present petition along with the pending applications is dismissed as withdrawn with liberty as prayed for.
DINESH KUMAR SHARMA, J OCTOBER 12, 2022 st Signature Not Verified Digitally Signed By:PALLAVI VERMA Signing Date:15.10.2022 15:08:29