Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 222] [Entire Act] State of Bihar - Subsection Section 222(c) in The Bihar Municipal Act, 2007 (c)remove at regular intervals all solid wastes so collected under clause (a) and clause (b) for disposal on daily basis, and
