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[Cites 0, Cited by 0] [Section 318(1)] [Section 318] [Entire Act]

Nagpur Province - Subsection

Section 318(1)(b) in The City of Nagpur Corporation Act, 1948

(b)cause to be put up or painted on a conspicuous part of any house at or near each end, corner or entrance to every street, the name of such street as so determined;