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[Cites 0, Cited by 0] [Section 21(5)] [Section 21] [Entire Act]

State of Rajasthan - Subsection

Section 21(5)(d) in The Rajasthan Tenancy (Fixation of Ceiling on Land) (Government) Rules, 1963

(d)whether by such transfer land in excess of ceiling area applicable to the transferee was transferred to him and for this reason the transfer can not be recognised.