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[Cites 0, Cited by 0] [Section 9(4)] [Section 9] [Entire Act]

State of Rajasthan - Subsection

Section 9(4)(f) in Rajasthan Right of Children to Free and Compulsory Education Rules, 2011

(f)class in which the child is studying (for children between the age of 6 to14 years), and if education is discontinued in the territorial jurisdiction of the local authority, the cause of such discontinuance;