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Jammu & Kashmir High Court - Srinagar Bench

Robkar vs Abdul Gani Bhat on 11 March, 2019

Bench: Chief Justice, Tashi Rabstan

 S.No. 2
 Regular List
                HIGH COURT OF JAMMU AND KASHMIR
                                            AT SRINAGAR

Robcr no. 1/2019
                                                               Date of order:10.03.2019

Robar                                       v.             Abdul Gani Bhat


Coram
        HON'BLE THE CHIEF JUSTICE.
        HON'BLE MR JUSTICE TASHI RABSTAN, JUDGE.

Appearance:

For the Appellant(s)             :
For the Respondent(s)            :          None.

i) Whether approved for reporting in Yes/No Law journals etc.:

ii) Whether approved for publication in press: Yes/No Notice was issued to the respondent to show cause as to why contempt proceedings be not initiated against him. However, he is not present. In the interest of justice, one more opportunity is given to the respondent to remain present in the Court on the next date of hearing.

List on 08.04.2019.

                                            (TASHI RABSTAN)         (GITA MITTAL)
                                                 JUDGE              CHIEF JUSTICE
Srinagar
10.03.2019
Yasmeen