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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 7(4) in Himalayan University, Itanagar (Arunachal Pradesh) Act, 2012

(4)The amount of the Endowment Fund shall be invested and kept invested until the dissolution of the university in long term fixed deposit or deposited or kept deposited until the dissolution of university in any Scheduled Bank in the Joint Account operated by the State and the Sponsoring Body,