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[Cites 0, Cited by 0] [Section 29] [Entire Act]

Union of India - Subsection

Section 29(4) in University of Hyderabad Act, 1974

(4)A copy of the accounts together with the report of the Comptroller and Auditor-Genera! of India, as submitted to the Visitor, shall also be submitted to the Central Government who shall, as soon as may be, cause the same to be laid before both Houses of Parliament.