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[Cites 0, Cited by 0] [Section 85] [Entire Act]

State of Punjab - Subsection

Section 85(1) in Punjab Juvenile Justice (Care and Protection of Children) Rules, 2014

(1)There shall be a fund at the State level to be called the 'Juvenile Justice Fund' (herein after referred to as the Fund) for the welfare and rehabilitation of the juvenile or the child dealt with under the provisions of the Act.