Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] Union of India - Subsection Section 3(1) in Homoeopathy (Post Graduate Degree Course) M.D. (Hom.) Regulations, 1989 (1)The Specialties of Post Graduate Degree Course in Homoeopathy shall be in the subjects as mentioned in clause (b) of sub-regulation (3).
