Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] Union of India - Subsection Section 5(xii) in The Tezpur University Act, 1993 (xii)to establish such campuses, special centres, specialised laboratories or other units for research and instruction as are, in the opinion of the University, necessary or the furtherance of its objects;
