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[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(2)(d) in Rajasthan Goods (Control of Production, Supply, Distribution and Trade and Commerce) Act, 2014

(d)for regulating by licences, permits or otherwise the storage, transport, distribution, disposal, acquisition, use or consumption of, any declared goods;