Supreme Court - Daily Orders
State Bank Of India vs Amiti Gupta on 18 August, 2022
Bench: Hemant Gupta, Vikram Nath
ITEM NO.32 COURT NO.8 SECTION IV-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 25594/2019
(Arising out of impugned final judgment and order dated 26-09-2019
in CM No. 6239/2019 filed in CWP No.23351/2019 passed by the High
Court of Punjab & Haryana at Chandigarh)
STATE BANK OF INDIA Petitioner(s)
VERSUS
AMITI GUPTA & ORS. Respondent(s)
(IA No. 89958/2021 - APPLICATION FOR SUBSTITUTION
IA No. 54026/2021 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 74841/2022 - VACATING STAY)
WITH SLP(C) No. 11373/2021
(IA No. 87132/2021 - EXEMPTION FROM FILING O.T.
IA No. 87136/2021 - PERMISSION TO PLACE ADDITIONAL FACTS AND
GROUNDS
IA No. 108541/2021 - STAY APPLICATION)
SLP(C) No. 16627/2021
(IA No. 8204/2022 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
Date : 18-08-2022 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE HEMANT GUPTA
HON'BLE MR. JUSTICE VIKRAM NATH
For Petitioner(s) Mr. Sanjay Kapur, AOR
Ms. Megha Karnwal,Adv.
Mr. Arjun Bhatia,Adv.
Mr. Aashish Kumar,Adv.
Mr. Lalit Rajput,Adv.
Mr. Shikhil Shiv Suri,Adv.
Mrs.Madhu Suri,Adv.
Mrs.Jyoti Suri,Adv.
Ms. Mahima Aggarwal,Adv.
Signature Not Verified
Ms. Tina Garg, AOR
Digitally signed by
Anita Malhotra
Date: 2022.08.20
12:50:13 IST
Reason:
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For Respondent(s) Mr. Rajive Bhalla,Sr.Adv.
Mr. Sumeir Ahuja,Adv.
Mr. Yajur Bhalla,Adv.
Mr. Ashish Vajpayee,Adv.
Mr. Nikhil Jain, AOR
Ms. Tina Garg, AOR
Mr. Shikhil Shiv Suri,Adv.
Mrs.Madhu Suri,Adv.
Mrs.Jyoti Suri,Adv.
Ms. Mahima Aggarwal,Adv.
Mr. T. R. B. Sivakumar, AOR
UPON hearing the counsel the Court made the following
O R D E R
IA No. 89958/2021 - application for substitution to bring on record the legal heirs of the deceased respondent No.5 is allowed.
Mr. Nikhil Jain, learned counsel accepts notice on behalf of Legal heirs of respondent No.5.
In view of letters circulated by learned counsel for the parties, list on 14th September, 2022.
Additional documents/written synopsis be filed in the meantime.
(ANITA MALHOTRA) (RENU BALA GAMBHIR)
AR-CUM-PS COURT MASTER
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