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[Cites 0, Cited by 0] [Section 1A(49)] [Section 1A] [Entire Act]

Union of India - Subsection

Section 1A(49)(iv) in The Merchant Shipping (Prevention of Pollution by Oil from Ships) Rules, 2010

(iv)the Red Sea area which means the Red Sea proper including the Gulfs of Suez and Aqaba bounded at the south by the rhumb line between Ras si Ane (12º28.5' N, 43º19.6' E) and Husn Murad (12º40.4' N, 43º30.2' E);