Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Uttarakhand - Subsection Section 4(2) in Swami Rama Himalayan University Act, 2012 (2)The University shall be a body corporate by the name Swami Rama Himalayan University and shall have a perpetual succession and a common seal and shall sue and be sued in its name.
