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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Chattisgarh - Subsection

Section 5(7) in Chhattisgarh Minerals (Mining, Transportation and Storage) Rules, 2009

(7)The in-charge of check post, after checking the transit passes quantity and grade of mineral, shall enter the details in the register according to the Form 3 and put the prescribed seal as shown below and sign the transit pass.Form
Name of checkpost.............................................District.........................................Date of checking............................................Time....................................................Sr. No. of the entry ininspectionregister.........................................................PageNo.......................................................................................Signature of inspectingperson