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[Cites 0, Cited by 0] [Section 7(6)] [Section 7] [Entire Act]

State of Uttarakhand - Subsection

Section 7(6)(a) in Uttarakhand Water Management and Regulatory Act, 2013

(a)Be eligible for further employment under the state Government for a period of two years from the date he ceases to hold such office except with the permission of State Government;