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[Cites 0, Cited by 0] [Section 63(1)] [Section 63] [Entire Act]

Union of India - Subsection

Section 63(1)(c) in The Oil Mines Regulations, 2017

(c)the production facility where the quantity of petroleum gas or liquid stored or handled exceeds three hundred tones respectively, and one lakh tonnes, the safety report in the form and method specified by the Chief Inspector of Mines for the purpose are made available at site; and