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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(f) in The M.P. Maihar Sharda Devi Mela Adhiniyam, 1998

(f)"Mela Fund" means the fund whereto all receipts accruing to the Mela Committee on account of tolls and lees etc. imposed under Section 4 and the grant paid by the Mandir Management Committee under Section 11 are credited;