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[Cites 0, Cited by 0] [Section 23(3)] [Section 23] [Entire Act]

State of Uttarakhand - Subsection

Section 23(3)(a) in Uttarakhand River Valley (Development and Management) Act, 2005

(a)Whoever destroys, pulls down, makes injuries or defaces any piller, post or stake fixed in the ground or any notice or other matter put up, inscribed or placed by or under the directions of the Authority; or