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Supreme Court - Daily Orders

Mukul Kumar Tyagi vs The State Of Uttar Pradesh on 6 November, 2019

Bench: Ashok Bhushan, Navin Sinha

     ITEM NO.27                         COURT NO.11                SECTION XI

                              S U P R E M E C O U R T O F     I N D I A
                                      RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C) No(s).12943/2019

     (Arising out of impugned final judgment and order dated 09-05-2019
     in SA No.585/2018 passed by the High Court Of Judicature At
     Allahabad)

     MUKUL KUMAR TYAGI                                             Petitioner(s)

                                                VERSUS

     THE STATE OF UTTAR PRADESH & ORS.                             Respondent(s)

     (IA No. 82240/2019 - DELETING THE NAME OF PETITIONER/RESPONDENT
     IA No. 82238/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT

IA No. 86593/2019 - EXEMPTION FROM FILING O.T. IA No. 162206/2019 - EXEMPTION FROM FILING O.T. IA No. 82239/2019 - EXEMPTION FROM FILING O.T. IA No. 142689/2019 - EXEMPTION FROM FILING O.T. IA No. 140808/2019 - EXEMPTION FROM FILING O.T. IA No. 100594/2019 - INTERVENTION/IMPLEADMENT IA No. 117451/2019 - INTERVENTION/IMPLEADMENT IA No. 82241/2019 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES IA No. 162204/2019 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES IA No. 107809/2019 - VACATING STAY) WITH SLP(C) No. 13093/2019 (XI) SLP(C) No. 16318/2019 (XI) IA No. 140786/2019 - INTERVENTION/IMPLEADMENT IA No. 120975/2019 - INTERVENTION/IMPLEADMENT IA No. 117459/2019 - INTERVENTION/IMPLEADMENT IA No. 109604/2019 - INTERVENTION/IMPLEADMENT IA No. 142602/2019 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) Date : 06-11-2019 These matters were called on for hearing today.

CORAM :

HON'BLE MR. JUSTICE ASHOK BHUSHAN HON'BLE MR. JUSTICE NAVIN SINHA Signature Not Verified For Petitioner(s) Digitally signed by ARJUN BISHT Date: 2019.11.07 16:35:54 IST Reason: Mr. P.S. Patwalia, Sr. Adv.
Mr. Vikas Singh, Sr. Adv. Ms. Mahalakshmi Pavani, Adv.
1
Ms. Anjana Prakash, Adv.
Mr. Suyash Srivastava, Adv. Mr. Anurag Tripathi, Adv. Ms. Shreya Mishra, Adv. Mr. Satyajeet Kumar, AOR For Respondent(s) Mr. Dushyant Dave, Sr. Adv. Ms. V. Mohana, Sr. Adv. Mr. Anurag Dubey, Adv. Mr. Rajesh Pathak, Adv. Mr. Debashish Bharuka, Adv. Mr. Abhishek Chakraborty, Adv. Mr. S. R. Setia, AOR Mr. Ravindra Raizada, Sr. Adv. Mr. Shashank Shekhar Singh, AOR Mr. Parag Tripathi, Sr. Adv. Mr. Aviral Saxena, AOR Ms. Mishika Bajpayee, Adv.
UPON hearing the counsel the Court made the following O R D E R As jointly agreed, list on 20.11.2019.
(ARJUN BISHT) (RENU KAPOOR) COURT MASTER (SH) BRANCH OFFICER 2