Supreme Court - Daily Orders
State Of M.P vs Surendra Singh Chauhan on 6 January, 2014
ITEM NO.39 COURT NO.12 SECTION IIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl)... 2013
CRLMP.NO(s). 26569
(From the judgement and order dated 22/01/2013 in MCRLC No.6833/2012, of
The HIGH COURT OF M.P AT GWALIOR)
STATE OF M.P Petitioner(s)
VERSUS
SURENDRA SINGH CHAUHAN & ORS Respondent(s)
(With appln(s) for c/delay in filing SLP)
Date: 06/01/2014 This Petition was called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE SUDHANSU JYOTI MUKHOPADHAYA
HON’BLE MR. JUSTICE KURIAN JOSEPH
For Petitioner(s)
Mr. C.D. Singh,Adv.
Mr. Abhimanyu Singh, Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
Delay condoned. The Special Leave Petition is dismissed on merits.
[ Neeta ] [ Usha Sharma]
Sr. P.A. Court Master