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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Karnataka - Subsection

Section 23(i) in Karnataka Ayurvedic and Unani Practitioners' Registration and Medical Practitioners' Miscellaneous Provisions Rules, 1964

(i)rule 9 shall apply subject to the modification that for the words, brackets, letter and figure, "fixed under clause (c) of rule 4", the words and brackets, letters and figures "immediately preceding the day fixed under clause (c) of rule 22", have been substituted; and