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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(1)(xvi) in The Rajasthan Colonisation (Allotment and Sale of Government Land in the Indira Gandhi Canal Colony Area) Rules, 1975

(xvi)[ "Small Patch" means a piece of land measuring upto [5 bighas of irrigated land and 10 bighas of un-irrigated land] [[Substituted by Notification No. F. 4(16) Revenue/Col./79, dated 25.06.1981 - Rajasthan Government Gazette, Part IV-C, dated 02.07.1981, page 83, for the following:-