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[Cites 0, Cited by 0] [Section 7B] [Entire Act]

State of Tamilnadu - Subsection

Section 7B(c) in Tamil Nadu Urban Land Tax Act, 1966

(c)the name of the division or ward and of the street, survey number and sub-division number of the urban land and other particulars of such urban land, and the provisions of this Act, shall, as far as may be, apply in respect of such return as they apply in respect of the return referred to in section 7.]