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[Cites 0, Cited by 0] [Section 22(1)] [Section 22] [Entire Act]

State of Jharkhand - Subsection

Section 22(1)(b) in Jharkhand Ancient Monuments and Archaeological Sites, Remains and Art Treasures Act, 2016

(b)At the conclusion of the excavation operations, give notice in writing to the owner of the land from which such antiquities have been discovered, as to the nature of such antiquities.