Section 13(13)(iii) in Haryana State Central Co-operative Bank's Staff Service (Common Cadre) Rules, 1975

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State of Haryana - Subsection

Section 13(13)(iii) in Haryana State Central Co-operative Bank's Staff Service (Common Cadre) Rules, 1975

(iii)All the employees shall be liable to transfer from one office to another. On such transfers, the employee shall be entitled to T.A. Tor himself and his family, and luggage/freight and labour charges under T.A. Rules.

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State of Haryana - Subsection

Section 13(13)(iii) in Haryana State Central Co-operative Bank's Staff Service (Common Cadre) Rules, 1975