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[Cites 0, Cited by 0] [Section 27(2)] [Section 27] [Entire Act]

State of West Bengal - Subsection

Section 27(2)(b) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(b)he shall provide, to the best of his knowledge, accurate and complete information about all matters pertaining to health, including medications and past or present medical problems to the service provider;