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[Cites 0, Cited by 0] [Section 18(3)] [Section 18] [Entire Act]

State of West Bengal - Subsection

Section 18(3)(a) in The Mahajati Sadan Act, 1949

(a)used to accommodate a club or association for the physical culture of such members of the public of Calcutta as may choose to join the same, with permission to such club or association to use and utilise a portion of the grounds of the Mahajati Sadan remaining open and available for such use;