Delhi High Court - Orders
Kartar Singh & Ors vs Union Of India & Ors on 21 March, 2018
Author: G. S. Sistani
Bench: G.S.Sistani, Sangita Dhingra Sehgal
$~28
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 6287/2014 & CM Nos.15186/2014 (stay), 21301/2014
KARTAR SINGH & ORS ..... Petitioners
Through: None.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Ms.Monika Arora, CGSC for R-1/UOI with
Mr.Saroj Bidawah, Advocate.
CORAM:
HON'BLE MR. JUSTICE G.S.SISTANI
HON'BLE MS. JUSTICE SANGITA DHINGRA SEHGAL
ORDER
% 21.03.2018 None is present on behalf of the petitioner. Counter affidavit is still not filed by the LAC.
List on 26.04.2018.
G. S. SISTANI, J SANGITA DHINGRA SEHGAL, J MARCH 21, 2018 afa