Section 131 in The Building And Other Construction Workers '(Regulation Of Employment And Conditions Of Service) Central Rules, 1998
131. Breathing apparatus.
- The employer shall ensure at a construction site of a building or other construction work that-(a)suitable breathing apparatus is provided to a building worker while working in compressed air environment for his use at excavation or tunnelling work; and(b)such breathing apparatus is maintained in good working condition at all times.
