Section 173(7) in Rajasthan Panchayati Raj Rules, 1996
(7)While allotting contracts, preference shall be given to Government Departments or organisations, like Rajasthan State Seed Corporation, National Seed Corporation, NAFED etc.[Chapter IXA] [Inserted by Notification No. G.S.R. 137, dated 27.3.2018 (w.e.f. 30.12.1996).] 173A. Change of use of land in abadi area on payment of conversion charges.