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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(2)(iv) in Tamil Nadu Motor Vehicles (Regulation and Control of School Buses) Special Rules, 2012

(iv)The school bus shall be registered in the name of the school and not in the name of the Trust or Society conducting the school.