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[Cites 0, Cited by 0] [Section 32(2)] [Section 32] [Entire Act]

State of Maharashtra - Subsection

Section 32(2)(b) in The Pandharpur Temples Act, 1973

(b)to provide facilities for speedy and peaceful darshan of God Vitthal and of the Goddess Rukmini and all Pariwar Devatas without payment of any fees, and for the performance of pujas or worship by devotees or pilgrims visiting the Temples (including provision for making available materials for performing pujas and Prasad) on such reasonable terms as the Committee may from time to time determine in this behalf;