Gujarat High Court
Paschim Gujarat Vij Company Ltd Through ... vs Khemchand Nathabhai Gadhavi on 31 March, 2014
Author: M.R. Shah
Bench: M.R. Shah, R.P.Dholaria
C/CA/11518/2010 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
CIVIL APPLICATION NO. 11518 of 2010
In FIRST APPEAL (STAMP NUMBER) NO. 2411 of 2009
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PASCHIM GUJARAT VIJ COMPANY LTD THROUGH DEPUTY
ENGINEER....Applicant(s)
Versus
KHEMCHAND NATHABHAI GADHAVI....Respondent(s)
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Appearance:
MR MD PANDYA, ADVOCATE for the Applicant(s) No. 1
MR BP MUNSHI, ADVOCATE for the Respondent(s) No. 1
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CORAM: HONOURABLE MR.JUSTICE M.R. SHAH
and
HONOURABLE MR.JUSTICE R.P.DHOLARIA
Date : 31/03/2014
ORAL ORDER
(PER : HONOURABLE MR.JUSTICE M.R. SHAH) Rule returnable on 25th April 2014.
(M.R.SHAH, J.) (R.P.DHOLARIA,J.) Jani Page 1 of 1