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[Cites 0, Cited by 0] [Section 11A] [Entire Act]

State of Tamilnadu - Subsection

Section 11A(1) in The Tamil Nadu Catering Establishments Act, 1958

(1)There shall be correctly maintained and displayed in every catering establishment a notice of periods of work in such form and in such manner as may be prescribed showing clearly for everyday the periods during which employees may be required to work.