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[Cites 0, Cited by 0] [Section 12AB(1A)] [Section 12AB] [Entire Act]

Union of India - Subsection

Section 12AB(1A)(ix) in Taxation and Other Laws (Relaxation and Amendment of Certain Provisions) Act, 2020

(ix)the institution or fund furnishes to the donor, a certificate specifying the amount of donation in such manner, containing such particulars and within such time from the date of receipt of donation, as may be prescribed: