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[Cites 0, Cited by 0] [Section 122(1)] [Section 122] [Entire Act]

State of Chattisgarh - Subsection

Section 122(1)(iii) in The Chhattisgarh Panchayat Raj Adhiniyam, 1993

(iii)in case of Zila Panchayat to [Director, Panchayat] [Substituted by C.G. Act No. 8 of 2003.] and not otherwise.