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[Cites 0, Cited by 0] [Section 17(1)] [Section 17] [Entire Act]

State of Sikkim - Subsection

Section 17(1)(c) in Sikkim Forests, Water Courses and Road Reserve (Preservation and Protection) Act, 1988

(c)all lands, if any, to be included in the proposed forest, which the Forest Settlement Officer has, under section 11 acquired under the Sikkim Land (Requisition and Acquisition) Act, 1977 have become vested in the Government.