Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Uttar Pradesh - Subsection Section 2(f) in U.P. Plastic and Other Non-Biodegradable Garbage Regulation Act, 2000 (f)"non-bio-degradable garbage" means the garbage or waste material which is not bio-degradable garbage and includes plastic;
