Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 30(6)] [Section 30] [Entire Act] State of Madhya Pradesh - Subsection Section 30(6)(ii) in The M.P. Industrial Relations Act, 1960 (ii)[ x x x [Omitted by M.P. Act No. 32 of 1963.]