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Gauhati High Court

Gauri Sankar Bora vs Rajiv Gandhi Institute Of Petroleum ... on 30 September, 2024

                                                             Page No.# 1/5

GAHC010192502022




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : WP(C)/6337/2022

         GAURI SANKAR BORA
         SON OF SRI PRONAB BORA,
         RESIDENT OF HOUSING COLONY,
         NEAR D.C. OFFICE, SIVASAGAR,
         ASSAM- 785640.



         VERSUS

         RAJIV GANDHI INSTITUTE OF PETROLEUM TECHNOLOGY AND 10 ORS
         REPRESENTED BY ITS DIRECTOR, MUBARAKPUR MUKHETIA MORE,
         BAHADURPUR,
         P.O.- HARBANSHGANJ, JAIS,
         AMETHI- 229304, UTTAR PRADESH.

         2:THE DIRECTOR
          RAJIV GANDHI INSTITUTE OF PETROLEUM TECHNOLOGY
          MUBARAKPUR MUKHETIA MORE

         BAHADURPUR

         P.O.- HARBANSHGANJ
          JAIS

         AMETHI- 229304
         UTTAR PRADESH.

         3:THE REGISTRAR
          RAJIV GANDHI INSTITUTE OF PETROLEUM TECHNOLOGY
          MUBARAKPUR MUKHETIA MORE

         BAHADURPUR
                                                      Page No.# 2/5

P.O.- HARBANSHGANJ
 JAIS

AMETHI- 229304
UTTAR PRADESH.

4:THE ASSISTANT REGISTRAR

FACULTY
AFFAIRS
RAJIV GANDHI INSTITUTE OF PETROLEUM TECHNOLOGY

MUBARAKPUR MUKHETIA MORE

BAHADURPUR

P.O.- HARBANSHGANJ
 JAIS

AMETHI- 229304
UTTAR PRADESH.

5:THE DEAN
 FACULTY
AFFAIRS
 RAJIV GANDHI INSTITUTE OF PETROLEUM TECHNOLOGY

MUBARAKPUR MUKHETIA MORE

BAHADURPUR

P.O.- HARBANSHGANJ
 JAIS

AMETHI- 229304
UTTAR PRADESH.

6:ASSAM ENERGY INSTITUTE
 SIVASAGAR CENTRE OF RAJIV GANDHI INSTITUTE OF PETROLEUM
TECHNOLOGY

VILLAGE- GOHAIN GAON

DISTRICT SIVASAGAR
ASSAM- 785697
REPRESENTED BY ITS COORDINATOR.

7:THE COORDINATOR
                                                     Page No.# 3/5

ASSAM ENERGY INSTITUTE

SIVASAGAR CENTRE OF RAJIV GANDHI INSTITUTE OF PETROLEUM
TECHNOLOGY

VILLAGE- GOHAIN GAON

DISTRICT SIVASAGAR
ASSAM- 785697.

8:CHINMOY JIT SARMA
 LECTURER

ASSAM ENERGY INSTITUTE

SIVASAGAR CENTRE OF RAJIV GANDHI INSTITUTE OF PETROLEUM
TECHNOLOGY

VILLAGE- GOHAIN GAON

DISTRICT SIVASAGAR
ASSAM- 785697.

9:SEKHAR GOGOI
 LECTURER

ASSAM ENERGY INSTITUTE

SIVASAGAR CENTRE OF RAJIV GANDHI INSTITUTE OF PETROLEUM
TECHNOLOGY

VILLAGE- GOHAIN GAON

DISTRICT SIVASAGAR
ASSAM- 785697.

10:MS. SRAWANTI MEDHI
 LECTURER

ASSAM ENERGY INSTITUTE

SIVASAGAR CENTRE OF RAJIV GANDHI INSTITUTE OF PETROLEUM
TECHNOLOGY

VILLAGE- GOHAIN GAON

DISTRICT SIVASAGAR
ASSAM- 785697.
                                                                          Page No.# 4/5


            11:SATYAJIT CHOWDHURY
             LECTURER

            ASSAM ENERGY INSTITUTE

            SIVASAGAR CENTRE OF RAJIV GANDHI INSTITUTE OF PETROLEUM
            TECHNOLOGY

            VILLAGE- GOHAIN GAON

            DISTRICT SIVASAGAR
            ASSAM- 785697

Advocate for the Petitioner   : MR R SENSUA, M. A. OASIS,MR D BORAH,MR S DAS

Advocate for the Respondent : MR. K N CHOUDHURY (R-1-7), MR G RAHUL,MR. D M NATH
(R- 10 & 11),MR. S C KEYAL (r-8,9),MR. R M DEKA (R-1-7)




                                   BEFORE
                      HONOURABLE MR. JUSTICE ROBIN PHUKAN

                                         ORDER

30.09.2024 Heard Mr. S. Das, learned counsel for the petitioners; Mr. N. Gautam, learned counsel for the respondent Nos. 1 - 7; and Mr. D.M. Nath, learned counsel for the respondent Nos. 10 & 11.

Mr. Nath, learned counsel for the respondent Nos. 10 & 11 submits that he has filed an affidavit-in-opposition. On the other hand, Mr. Gautam, learned counsel for the respondent Nos. 1 - 7 submits that he may be permitted some time to file an affidavit-in-opposition. The prayer is allowed.

List the matter on 21.10.2024.

On the next date, the concerned respondent authorities shall produce the entire selection process in respect of Petroleum Engineering before this court.

Page No.# 5/5 JUDGE Comparing Assistant