Gauhati High Court
Gauri Sankar Bora vs Rajiv Gandhi Institute Of Petroleum ... on 30 September, 2024
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GAHC010192502022
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/6337/2022
GAURI SANKAR BORA
SON OF SRI PRONAB BORA,
RESIDENT OF HOUSING COLONY,
NEAR D.C. OFFICE, SIVASAGAR,
ASSAM- 785640.
VERSUS
RAJIV GANDHI INSTITUTE OF PETROLEUM TECHNOLOGY AND 10 ORS
REPRESENTED BY ITS DIRECTOR, MUBARAKPUR MUKHETIA MORE,
BAHADURPUR,
P.O.- HARBANSHGANJ, JAIS,
AMETHI- 229304, UTTAR PRADESH.
2:THE DIRECTOR
RAJIV GANDHI INSTITUTE OF PETROLEUM TECHNOLOGY
MUBARAKPUR MUKHETIA MORE
BAHADURPUR
P.O.- HARBANSHGANJ
JAIS
AMETHI- 229304
UTTAR PRADESH.
3:THE REGISTRAR
RAJIV GANDHI INSTITUTE OF PETROLEUM TECHNOLOGY
MUBARAKPUR MUKHETIA MORE
BAHADURPUR
Page No.# 2/5
P.O.- HARBANSHGANJ
JAIS
AMETHI- 229304
UTTAR PRADESH.
4:THE ASSISTANT REGISTRAR
FACULTY
AFFAIRS
RAJIV GANDHI INSTITUTE OF PETROLEUM TECHNOLOGY
MUBARAKPUR MUKHETIA MORE
BAHADURPUR
P.O.- HARBANSHGANJ
JAIS
AMETHI- 229304
UTTAR PRADESH.
5:THE DEAN
FACULTY
AFFAIRS
RAJIV GANDHI INSTITUTE OF PETROLEUM TECHNOLOGY
MUBARAKPUR MUKHETIA MORE
BAHADURPUR
P.O.- HARBANSHGANJ
JAIS
AMETHI- 229304
UTTAR PRADESH.
6:ASSAM ENERGY INSTITUTE
SIVASAGAR CENTRE OF RAJIV GANDHI INSTITUTE OF PETROLEUM
TECHNOLOGY
VILLAGE- GOHAIN GAON
DISTRICT SIVASAGAR
ASSAM- 785697
REPRESENTED BY ITS COORDINATOR.
7:THE COORDINATOR
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ASSAM ENERGY INSTITUTE
SIVASAGAR CENTRE OF RAJIV GANDHI INSTITUTE OF PETROLEUM
TECHNOLOGY
VILLAGE- GOHAIN GAON
DISTRICT SIVASAGAR
ASSAM- 785697.
8:CHINMOY JIT SARMA
LECTURER
ASSAM ENERGY INSTITUTE
SIVASAGAR CENTRE OF RAJIV GANDHI INSTITUTE OF PETROLEUM
TECHNOLOGY
VILLAGE- GOHAIN GAON
DISTRICT SIVASAGAR
ASSAM- 785697.
9:SEKHAR GOGOI
LECTURER
ASSAM ENERGY INSTITUTE
SIVASAGAR CENTRE OF RAJIV GANDHI INSTITUTE OF PETROLEUM
TECHNOLOGY
VILLAGE- GOHAIN GAON
DISTRICT SIVASAGAR
ASSAM- 785697.
10:MS. SRAWANTI MEDHI
LECTURER
ASSAM ENERGY INSTITUTE
SIVASAGAR CENTRE OF RAJIV GANDHI INSTITUTE OF PETROLEUM
TECHNOLOGY
VILLAGE- GOHAIN GAON
DISTRICT SIVASAGAR
ASSAM- 785697.
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11:SATYAJIT CHOWDHURY
LECTURER
ASSAM ENERGY INSTITUTE
SIVASAGAR CENTRE OF RAJIV GANDHI INSTITUTE OF PETROLEUM
TECHNOLOGY
VILLAGE- GOHAIN GAON
DISTRICT SIVASAGAR
ASSAM- 785697
Advocate for the Petitioner : MR R SENSUA, M. A. OASIS,MR D BORAH,MR S DAS
Advocate for the Respondent : MR. K N CHOUDHURY (R-1-7), MR G RAHUL,MR. D M NATH
(R- 10 & 11),MR. S C KEYAL (r-8,9),MR. R M DEKA (R-1-7)
BEFORE
HONOURABLE MR. JUSTICE ROBIN PHUKAN
ORDER
30.09.2024 Heard Mr. S. Das, learned counsel for the petitioners; Mr. N. Gautam, learned counsel for the respondent Nos. 1 - 7; and Mr. D.M. Nath, learned counsel for the respondent Nos. 10 & 11.
Mr. Nath, learned counsel for the respondent Nos. 10 & 11 submits that he has filed an affidavit-in-opposition. On the other hand, Mr. Gautam, learned counsel for the respondent Nos. 1 - 7 submits that he may be permitted some time to file an affidavit-in-opposition. The prayer is allowed.
List the matter on 21.10.2024.
On the next date, the concerned respondent authorities shall produce the entire selection process in respect of Petroleum Engineering before this court.
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